Citation : 2025 Latest Caselaw 35 UK
Judgement Date : 1 May, 2025
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
WPMS 1044/2025
Hon'ble Manoj Kumar Tiwari, J.
Mr. V.K. Kohli, Senior Advocate, with Mr. Pulak Agarwal, Advocate for the petitioner.
(2) Issue notice to respondents returnable within four weeks. Steps be taken within a week.
(3) List on 17.7.2025. (4) In the meantime, proceedings before Motor Accidents Claim Tribunal may go on, however, final judgment shall not be passed.
(Manoj Kumar Tiwari, J.)
1.5.2025 Pr
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