WPCRL/2030/2021
2025 Latest Caselaw 28 UK

Uttarakhand High Court

WPCRL/2030/2021 on 1 May, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                 Office Notes, reports,
                orders or proceedings or
SL. No   Date        directions and                                        COURT'S OR JUDGES'S ORDERS
                 Registrar's order with
                       Signatures



                                           WPCRL No.2030 of 2021
                                           Hon'ble Pankaj Purohit, J.

There is no representation for the petitioner.

2. Mr. B.C. Joshi, A.G.A. for the State.

3. Learned counsel for the State, on instructions, submits that after investigation the petitioner has been acquitted by the trial court, vide judgment and order dated 16.02.2024 passed by Sessions Judge, Pauri- Garhwal in Sessions Trial No.3 of 2022.

4. Accordingly writ petition is dismissed as rendered infructuous.

(Pankaj Purohit, J.) 01.05.2025 SK