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C482/1115/2021
2025 Latest Caselaw 238 UK

Citation : 2025 Latest Caselaw 238 UK
Judgement Date : 8 May, 2025

Uttarakhand High Court

C482/1115/2021 on 8 May, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                   COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               C-482 No. 1115 of 2021

                               Hon'ble Ashish Naithani, J.

Mr. Arvind Vashistha, learned Senior Advocate assisted by Ms. Devanshi Joshi and Mr. Harsh Vardhan Dhanik, learned counsel for the applicant.

2. Mr. Rakesh Negi, learned Brief Holder for the State of Uttarakhand.

3. Ms. Anjali Shahi, respondent no. 2 is present in-person.

4. Heard learned counsel for the parties and perused all the relevant documents and citation, which have been relied upon by the parties.

5. Arguments heard.

6. Judgment reserved.

(Ashish Naithani, J.) 08.05.2025 Shiksha

 
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