C482/734/2022
2025 Latest Caselaw 237 UK

Uttarakhand High Court

C482/734/2022 on 8 May, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.734 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. S.K. Jain, learned senior counsel assisted by Mr. Siddhartha Jain, learned counsel for the applicants.

2. Mr. Vipul Painuly, learned Brief Holder for the State.

3. Mr. Rachit Manglik and Mr. Ketan Joshi, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 08.05.2025 Ravi