WPSB/65/2024
2025 Latest Caselaw 210 UK

Uttarakhand High Court

WPSB/65/2024 on 7 May, 2025

                                                     2025:UHC:3585-DB

     IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL
             HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                  AND
                  HON'BLE SRI JUSTICE ALOK MAHRA


                WRIT PETITION (S/B) No. 65 OF 2024

                              7th May, 2025

Smt. Chandraprabha Guleria             ......                 Petitioner


                                Versus

State of Uttarakhand and
and Others                             ......                 Respondents


Presence:-
Mr. Akshay Pradhan, learned counsel for the petitioner.
Mr. P.C. Bisht, learned Additional Chief Standing Counsel for the State.

---------------------------------------------------------------------

JUDGMENT:

(per Hon'ble The Chief Justice Sri G. Narendar)

The petitioner has filed an application praying leave

to withdraw the writ petition. The withdrawal application

(IA No. 4 of 2025) is taken on record.

2. The writ petition is dismissed as withdrawn.

________________ G. NARENDAR, C.J.

____________ ALOK MAHRA, J.

Dt: 7th May, 2025 Ujjwal

2025:UHC:3585-DB