WPMB/131/2025
2025 Latest Caselaw 209 UK

Uttarakhand High Court

WPMB/131/2025 on 7 May, 2025

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                               COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      07.05.2025                        WPMB No. 127 of 2025
                                        WPMB No. 131 of 2025
                                        WPMB No. 132 of 2025
                                        Hon'ble G. Narendar, C.J.

Hon'ble Alok Mahra, J.

1. Mr. Shobhit Saharia, learned counsel for the petitioners.

2. Mr. S.N. Babulkar, learned Advocate General assisted by Mr. J.S. Bisht, learned Standing Counsel for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved in all these cases.

(Alok Mahra, J.) (G. Narendar, C.J.) 07.05.2025 07.05.2025 Rahul