CRLA/335/2015
2025 Latest Caselaw 204 UK

Uttarakhand High Court

CRLA/335/2015 on 7 May, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

               Office Notes, reports,
             orders or proceedings or
SL.
      Date         directions and                   COURT'S OR JUDGES'S ORDERS
No
              Registrar's order with
                     Signatures

                                        CRLR No.271 of 2013
                                        With
                                        CRLR No.272 of 2013
                                        SPLA No.215 of 2015
                                        CRLA No.335 of 2015
                                        Hon'ble Pankaj Purohit, J.

Mr. Nagesh Agarwal, learned counsel for revisionist/appellant.

2. Mr. S.C. Dumka, learned A.G.A. with Ms. Sweta Badola Dobhal, learned Brief Holder for the State of Uttarakhand.

3. Mr. Navneet Kaushik, learned counsel for respondent-Sunil Kumar.

4. Mr. Vinod Chandra, learned counsel for respondent-Satish Kumar.

5. Arguments heard.

6. Judgment reserved.

(Pankaj Purohit, J.) 07.05.2025 PN