Ved Prakash Joshi And Others. ... vs Government Of India And Others
2025 Latest Caselaw 194 UK

Uttarakhand High Court

Ved Prakash Joshi And Others. ... vs Government Of India And Others on 7 May, 2025

                                                                                   2025:UHC:3574-DB


      HIGH COURT OF UTTARAKHAND AT NAINITAL
     HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                         AND
          HON'BLE SRI JUSTICE ALOK MAHRA
                   07th MAY, 2025

                               WRIT PETITION (SB)NO. 53 OF 2025
Ved Prakash Joshi and others.                                                 ......Petitioners
                                                           Versus
Government of India and others.                                                 .......Respondents

Counsel for the Petitioners                            :      Mr. Sanjay Raturi, learned counsel.
Counsel for the Union of India                         :      Mr.   Rajesh    Sharma,      learned
                                                              Standing Counsel.
Counsel for the State                                  :      Mr. J.C. Pande, learned Standing
                                                              Counsel.


JUDGMENT :

(per Mr. G. Narendar, C.J.)

Learned counsel for the petitioners prays leave to withdraw the instant writ petition with liberty to file a fresh writ petition on the same cause of action.

2. Liberty is sought on the ground that some of the Annexures are wrongly marked.

3. Reserving such liberty, the writ petition is dismissed as withdrawn.

4. The record of the instant writ petition shall be put up in the fresh writ petition that may be filed.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 07th May, 2025 Rathour PRAVINDR Digitally signed by PRAVINDRA SINGH RATHOUR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

A SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d 9e3aeb1097d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A4

RATHOUR 0CC6179B8E010331BA695239171F906FD5C4 5C4E8, cn=PRAVINDRA SINGH RATHOUR Date: 2025.05.13 11:15:28 +05'30'