SPA/368/2023
2025 Latest Caselaw 152 UK

Uttarakhand High Court

SPA/368/2023 on 6 May, 2025

                   Office Notes,
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SL.
        Date       or directions                         COURT'S OR JUDGES'S ORDERS
No
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                    Registrar's
                    order with
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      06.05.2025                   SPA No. 368 of 2023

                                   Hon'ble G. Narendar, C.J.

Hon'ble Alok Mahra, J.

Mr. Suman Negi and Mr. B.S. Koranga, learned counsel for the appellant.

2. Mr. Arvind Vashisth, learned Senior Counsel assisted by Mr. S.C. Dumka, learned counsel for the respondents.

3. Respondent School to justify this Court that they are not covered by Persons with Disabilities Act or Right to Education judgment.

4. List on 16.05.2025.

(Alok Mahra, J) (G. Narendar, CJ)

06.05.2025 06.05.2025 Rathour