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SPLA/42/2025
2025 Latest Caselaw 105 UK

Citation : 2025 Latest Caselaw 105 UK
Judgement Date : 5 May, 2025

Uttarakhand High Court

SPLA/42/2025 on 5 May, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                                                                                                                                                                                                                                              2025:UHC:3410-DB
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                                                                                                                                                                                                                                                                         COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                                 SPLA No.42 of 2025
                                 With
                                 GA No.15 of 2025
                                 With
                                 (Delay Condonation Appl. No.01 of 2025)
                                Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Ashish Naithani, J.

Judgment: (per Hon'ble Manoj Kumar Tiwari, J.)

Mr. Amit Bhatt, learned Government Advocate assisted by Mr. K.S. Bora, learned Deputy Advocate General and Mr. Kuldeep Singh Rawal, learned AGA for the State of Uttarakhand/appellant.

2. Learned Government Advocate has produced in Court two orders dated 30.04.2025, which are taken on record. He submits that by those orders, warning was issued to Mr. Dhirendra Tripathi, Section Officer and Mr. Mukesh Singh, an employee outsourced through UPNL, to be careful in future.

3. In view of the statement made by learned Government Advocate, we close the matter.

4. Detailed order to be followed.

(Ashish Naithani, J.) (Manoj Kumar Tiwari, J.) 05.05.2025 Arti ARTI SINGH Digitally signed by ARTI SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=487ed955e722ba65aab55409e686c12fb83a19325e8b66890fbee418e7b69c0d, postalCode=263001, st=UTTARAKHAND, serialNumber=26DC90E00D839E3E8714131F235087D2D87E133C57E7F4A7B2E734BE2521F982, cn=ARTI SINGH Date: 2025.05.15 18:14:11 +05'30'

 
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