Citation : 2025 Latest Caselaw 2527 UK
Judgement Date : 27 March, 2025
Office Notes,
reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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12D WPSS No. 421 of 2025
WPSS No. 424 of 2025
Hon'ble Ravindra Maithani, J.
Mr. Sanjay Bhatt, Advocate for the petitioners.
Mr. Rajeev Singh Bisht, Additional C.S.C. for the State.
Mr. Rajesh Sharma, Advocate for the respondent nos. 3 to 5.
The petitioners claim that the matters are covered by the judgment of this Court passed in Writ Petition (S/S) No. 446 of 2020, Lalit Chandra Tiwari Vs. State of Uttarakhand & others and connected matters, decided on 12.02.2025.
Are not the petitioners fence sitters, looking for the opportunity of the results of other petitions filed by other persons? If it so, what treatment should be given to these petitioners?
This Court would hear the parties on these aspects?
List on 06.05.2025
(Ravindra Maithani, J.) 27.03.2025 Jitendra
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