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CRLA/255/2024
2025 Latest Caselaw 2377 UK

Citation : 2025 Latest Caselaw 2377 UK
Judgement Date : 17 March, 2025

Uttarakhand High Court

CRLA/255/2024 on 17 March, 2025

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                         COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                   Signatures

                                      CRLA No.255 of 2024
                                      H on'ble G. N a re nda r , C.J.

H on'ble Alok M a hr a , J.

Ms. Lata Negi, learned counsel holding brief of Ms. Neetu Singh, learned counsel for the appellant.

2. Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

3. Mr. Devansh Kaushik, learned counsel holding brief of Mr. Parikshit Saini, learned counsel for the complainant.

4. Learned counsel for the appellant is directed to file the translated copy of the impugned judgment.

5. List this case on 09.04.2025.

( Alok M a hr a , J.) ( G. N a r e nda r , C.J.) 17.03.2025 17.03.2025 BS

 
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