CRLA/596/2023
2025 Latest Caselaw 2270 UK

Uttarakhand High Court

CRLA/596/2023 on 5 March, 2025

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                         COURT'S OR JUDGES'S ORDERS
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             Registrar's order with
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                                      CRLA No.596 of 2023
                                      H on'ble G. N a re nda r , C.J.

H on'ble Alok M a hr a , J.

Mr. B.S. Adhikari, learned counsel for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General and Mr. Rakesh Joshi, learned Brief Holder for the State.

3. Learned counsel for the appellant is directed to file the translated copy of the impugned judgment.

4. List this case after translated copy of the judgment is filed.

( Alok M a hr a , J.) ( G. N a r e nda r , C.J.) 05.03.2025 05.03.2025 BS