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C482/1481/2022
2025 Latest Caselaw 2993 UK

Citation : 2025 Latest Caselaw 2993 UK
Judgement Date : 16 June, 2025

Uttarakhand High Court

C482/1481/2022 on 16 June, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  C482 No.1481 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Pawan Mishra, learned counsel for applicant.

2. Mr. S.S. Chauhan, learned D.A.G. with Mr. Bhaskar Chandra Joshi, learned A.G.A. for the State of Uttarakhand/respondent No.1.

3. Mr. Rajat Mittal, learned counsel for respondent No.2-complainant.

4. Arguments heard.

5. Judgment reserved.

6. Learned counsel for the parties shall file their respective written submissions within two weeks.

(Pankaj Purohit, J.) 16.06.2025 PN

 
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