WPSS/2358/2024
2025 Latest Caselaw 986 UK

Uttarakhand High Court

WPSS/2358/2024 on 16 July, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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6S                                WPSS No. 2358 of 2024
                                  Hon'ble Ravindra Maithani, J.

Ms. Anita Pandey, the petitioner present in person.

Mr. N.S. Pundir, D.A.G. for the State/respondent no.1.

Mr. Vipul Sharma, Advocate for the respondent nos. 2 to 4.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 16.07.2025 Jitendra