Uttarakhand High Court

WPSB/176/2020 on 14 July, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                Office Notes,
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                                  WPSB No.176 of 2020
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

Mr. Rajendra Dobhal, Senior Advocate assisted by Mr. Subhang Dobhal, Advocate for the petitioner.

2. Mr. Puran Singh Bisht, Addl. C.S.C. for the State.

3. Mr. Shobhit Saharia and Mr. Yogesh Pandey, Advocates for respondent nos.2, 3 and 4.

4. Mr. Siddhartha Sah, Advocate for respondent nos.5, 6 and 8.

5. Mr. R.C. Tamta, Advocate for respondent no.7.

6. In sequel to order dated 08.07.2025, Mr. Jaideep Arora, Managing Director, Uttarakhand Cooperative Diary Federation and Mr. Ashok Joshi, Director, Diary Development Uttarakhand, Government of Uttarakhand, are present.

7. Heard arguments.

8. Judgment reserved.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 14.07.2025 14.07.2025 Rajni