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WPMS/2079/2025
2025 Latest Caselaw 850 UK

Citation : 2025 Latest Caselaw 850 UK
Judgement Date : 10 July, 2025

Uttarakhand High Court

WPMS/2079/2025 on 10 July, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat
             or directions                                COURT'S OR JUDGE'S ORDERS
No.    e
            and Registrar's
              order with
              Signatures

                              WPMS No. 2079 of 2025

                              Hon'ble Ashish Naithani, J.

Mr. Piyush Garg, learned counsel for the Petitioners.

2. Mr. Siddhartha Sah, learned counsel for the Caveator.

3. After some length of arguments, learned counsel for the petitioner pressed the Stay Application.

4. Having heard the learned counsel for the parties and upon perusal of the documents on record, it is directed that the effect and operation of the judgment and order dated 18.06.2025, passed by the learned District Judge, Nainital, in SCC Revision No. 06 of 2024, Om Prakash Sah vs. Umrao Singh Negi and Others, shall remain stayed until the next date of listing.

5. List this case on 22.08.2025

6. In the meantime, the counter affidavit/objections, if any, may be filed.

7. The Stay Application (IA No. 1 of 2025) stands disposed of accordingly.

(Ashish Naithani, J.) 10.07.2025 Shiksha

 
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