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ARBAP/47/2024
2025 Latest Caselaw 846 UK

Citation : 2025 Latest Caselaw 846 UK
Judgement Date : 10 July, 2025

Uttarakhand High Court

ARBAP/47/2024 on 10 July, 2025

                                                                 2025:UHC:6008

     IN THE HIGH COURT OF UTTARAKHAND
                             AT NAINITAL
                    SRI JUSTICE G. NARENDAR, C.J.


                             10TH JULY, 2025
       ARBITRATION PETITION NO. 47 OF 2024
Between:
Consortium         of       Chaudhary           Sandeep       Contractor      &
Supplier.                                              ................Applicant
and
Chief Executive Officer                                     .....Respondent

Counsel for the applicant             :       Mr. Hitesh Chandra Semwal, learned
                                              counsel.

Counsel for the respondent            :       None.
Upon hearing the learned Counsel, the Court
made the following


JUDGMENT :

Mr. Hitesh Chandra Semwal, learned Brief

Holder for Mr. Sagar Kothari, learned counsel for the

applicant, submits that the instant Application has been

rendered infructuous in view of the fact that both the

parties, by consent, have appointed Sri Kurian Joseph,

Judge Supreme Court of India (retired), and the

dispute resolution has been entrusted to Hon'ble Mr.

Justice Kurian Joseph, former Judge, Supreme Court of

India.

2. In that view, the appointment of the

Arbitrator having been completed outside, by consent

2025:UHC:6008 of parties, the instant Application does not survive for

consideration and the same is, accordingly, rejected.

10. There shall be no order as to costs.

11. In sequel thereto, all pending Applications

stand disposed of.

________________

G. NARENDAR, C.J.

Dt: 10th July, 2025 Rathour

PRAVINDR Digitally signed by PRAVINDRA SINGH RATHOUR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

A SINGH 2.5.4.20=23699ccc2fd40ad81b6fd13323779d9e3aeb109 7d17dbb53d481cabd25946eed, postalCode=263001, st=UTTARAKHAND, serialNumber=1F65499E931DF71CDAF92A40CC6179B8 E010331BA695239171F906FD5C45C4E8,

RATHOUR cn=PRAVINDRA SINGH RATHOUR Date: 2025.07.16 11:35:46 +05'30'

 
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