WPSS/757/2025
2025 Latest Caselaw 636 UK

Uttarakhand High Court

WPSS/757/2025 on 1 July, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

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02                                WPSS No.757 of 2025
                                  Hon'ble Ravindra Maithani, J.

Mr. Ram Pal S. Tomar and Ms. Tanupriya Joshi, Advocates for the petitioner.

Mr. Narayan Dutt, Standing Counsel for the State.

Heard on the question of delay and latches.

Learned counsel for the petitioner has also rendered written submissions.

Let it also be taken on record. Judgment reserved.

(Ravindra Maithani J.) 01.07.2025 RV