M/S Shivalik Communications Pvt. Ltd vs Union Of India & Others
2025 Latest Caselaw 635 UK

Uttarakhand High Court

M/S Shivalik Communications Pvt. Ltd vs Union Of India & Others on 1 July, 2025

                                                              2025:UHC:5558-DB

     HIGH COURT OF UTTARAKHAND AT NAINITAL
  HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                                       AND
             HON'BLE SRI JUSTICE ALOK MAHRA
                             01ST JULY, 2025
         WRIT PETITION (M/B) NO. 51 OF 2024
M/s Shivalik Communications Pvt. Ltd.                          ......Petitioner.
                                   Versus
Union of India & others                                  .......Respondents.
Counsel for the Petitioner         :        Mr. P.R. Mullick, learned counsel.
Counsel for the State              :        Ms. Puja Banga, learned Brief Holder.
Counsel for the Union of India     :        Mr. Saurav Adhikari, learned Standing
                                            Counsel.
Counsel for the CGST               :        Mr. Shobhit Saharia, learned counsel.

JUDGMENT :

(per Mr. G. Narendar, C.J.)

Withdrawal Application (IA No.04 of 2025)

The instant application is preferred praying leave

of the Court to withdraw the instant writ petition on the

premise that the petitioner has opted for the Amnesty

Scheme.

2. Learned counsel for the petitioner has also

affirmed the same.

3. Submission of learned counsel for the petitioner

is placed on record.

4. Withdrawal application is allowed. The writ

petition is dismissed as withdrawn by reserving the liberty

to avail the Amnesty Scheme.

5. There shall be no order as to costs.

2025:UHC:5558-DB

6. Pending application, if any, also stands disposed

of.

________________

G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 01st July, 2025 NISHANT

NISHANT Digitally signed by NISHANT KUMAR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc00ec2b7462b452

KUMAR b326, postalCode=263001, st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC63A055CFD19616 90560487E670C, cn=NISHANT KUMAR Date: 2025.07.04 11:55:45 +05'30'