CLCON/336/2025
2025 Latest Caselaw 1432 UK

Uttarakhand High Court

CLCON/336/2025 on 31 July, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CLCON No. 336 of 2025
                                 Hon'ble Manoj Kumar Tiwari, J

                                 1.

Mr. Shobhit Saharia, learned counsel for the applicant.

2. It is alleged that opposite parties have wilfully disobeyed the judgment and order

of 2023.

3. Issue notice to opposite party no. 2 calling upon him to file his response to the allegations made in this contempt petition.

4. List this case on 25.09.2025.

(Manoj Kumar Tiwari, J) 31.07.2025 Aswal