WPMS/2425/2015
2025 Latest Caselaw 1299 UK

Uttarakhand High Court

WPMS/2425/2015 on 23 July, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

             Office Notes,
SL.   Date      reports,
No.            orders or              COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             WPMB No. 156 of 1987
                             WPMS No. 2425 of 2015
                             WPMS No. 2408 of 2015
                             Hon'ble Rakesh Thapliyal, J.

1. Mr. Arvind Vashisth, learned Senior Advocate assisted by Mr. Vivek Pathak, learned counsel for the petitioner.

2. Mr. Pradeep Hairiya, learned Standing Counsel for the State.

3. Arguments heard at length.

4. Judgment is reserved.

5. Both the parties are directed to furnish their synopsis within two weeks along with case laws.

(Rakesh Thapliyal, J.) 23.07.2025 Parul