WPMS/2156/2025
2025 Latest Caselaw 1006 UK

Uttarakhand High Court

WPMS/2156/2025 on 18 July, 2025

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                                   WPMS No.2156 of 2025
                                   HON'BLE ASHISH NAITHANI, J.

Mr. Piyush Garg, learned counsel for the Petitioner.

2. Mr. Siddhartha Sah, learned counsel for the Caveator.

3. After some length of arguments, learned counsel for the petitioner pressed the Stay Application.

4. Having heard the learned counsel for the parties and upon perusal of the documents on record, it is directed that the effect and operation of the judgment and order dated 18.06.2025, passed by the learned District Judge, Nainital, in SCC Revision No. 54 of 2018, Om Prakash Sah vs. Preetpal Singh Anand, shall remain stayed till the next date of listing.

5. List this case on 22.08.2025

6. In the meantime, the counter affidavit/objections, if any, may be filed.

7. The Stay Application (IA No. 1 of 2025) stands disposed of accordingly.

(ASHISH NAITHANI, J.) 18.07.2025 Nitesh/