Citation : 2025 Latest Caselaw 1604 UK
Judgement Date : 8 January, 2025
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPSS No.446 of 2020
With
WPSS Nos.1475 of 2019, 1648 of 2019, 1704 of 2019, 1746 of
2019, 1767 of 2019, 2084 of 2019, 37 of 2020, 39 of 2020, 40 of
2020, 41 of 2020, 43 of 2020, 44 of 2020, 45 of 2020, 46 of 2020,
47 of 2020, 48 of 2020, 49 of 2020, 50 of 2020, 51 of 2020, 53 of
2020, 54 of 2020, 55 of 2020, 56 of 2020, 57 of 2020, 58 of 2020,
59 of 2020, 61 of 2020, 63 of 2020, 64 of 2020, 66 of 2020, 67 of
2020, 69 of 2020, 592 of 2020, 615 of 2020, 777 of 2020, 215 of
2021, 225 of 2021, 226 of 2021, 276 of 2021, 553 of 2021, 558 of
2021, 592 of 2021, 702 of 2021, 828 of 2021, 1299 of 2023, 1300
of 2023, 1301 of 2023, 1683 of 2023
Hon'ble Ravindra Maithani, J.
Mr. Sanjay Bhatt, Mr. Bhagwat Mehra, Mr. Vinod Tiwari and Mr. M.C. Pant, Advocates for the petitioners.
Mr. C.S. Rawat, Chief Standing Counsel with Mr. Narein Dutt and Mr. Gajendra Tripathi, Standing Counsel for the State.
Ms. Seema Sah, Advocate for the Uttarakhand Forest Development Corporation, through video conferencing.
Arguments heard.
Judgment Reserved.
(Ravindra Maithani J.) 08.01.2025 RV
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