WPMS/3361/2022
2025 Latest Caselaw 2195 UK

Uttarakhand High Court

WPMS/3361/2022 on 25 February, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

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                                      WPMS No. 3361 of 2022


                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Tarun Pande, learned counsel for the petitioner.

2. Mr. B.N. Molakhi, learned Brief Holder for the State.

3. On the request of learned State counsel, put up this matter on 05.03.2025.

4. In the meantime, learned Brief Holder Mr. B.N. Molakhi may go through with the judgment, which has been relied upon by the petitioner.

(Rakesh Thapliyal, J.) 25.02.2025 PR