SPLA/390/2024
2025 Latest Caselaw 2155 UK

Uttarakhand High Court

SPLA/390/2024 on 20 February, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
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                                   SPLA No. 390 of 2024
                                   With
                                   GA No. 250 of 2024
                                   Hon'ble Ravindra Maithani, J.

Mr. Siddharth Bisht, A.G.A. for the State/appellant.

Mr. Sagar Kothari, Advocate for the respondent.

Learned counsel for the State/appellant seeks time to file supplementary affidavit so as to bring on record the judgment of the trial court.

Let it be so filed.

List on 20.05.2025.

(Ravindra Maithani, J.) 20.02.2025 Jitendra