WPMS/3574/2025
2025 Latest Caselaw 6547 UK

Citation : 2025 Latest Caselaw 6547 UK
Judgement Date : 23 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/3574/2025 on 23 December, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                WPMS No.3574 of 2025
                                                Hon'ble Pankaj Purohit, J.

Mr. Prince Chauhan, learned legal aid counsel for the petitioner.

2. Mr. S.K. Nailwal, learned Standing Counsel for the State.

3. List on 03.01.2026 as fresh enabling learned legal aid counsel to file judgment and award, if any, passed by learned Labour Court in favour of the petitioner/workman.

(Pankaj Purohit, J.) 23.12.2025 AK

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