SPA/253/2017
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Uttarakhand High Court

SPA/253/2017 on 22 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
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      Date    or directions                    COURT'S OR JUDGE'S ORDERS
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                               SPA No.253 of 2017


                               Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Deep Chandra Joshi, learned counsel for the appellant.

2. Mr. K.N. Joshi, learned Deputy A.G. for the State.

3. Mr. Ashish Joshi, learned counsel for respondent nos.3 to 5 through Video Conferencing.

4. Arguments heard.

5. Judgment reserved.

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(Alok Mahra, J.) (Ravindra Maithani J.) 22.12.2025 22.12.2025 Mamta