CLR/137/2025
2025 Latest Caselaw 6518 UK

Uttarakhand High Court

CLR/137/2025 on 22 December, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

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                                      CLR No. 137 of 2025
                                      Hon'ble Rakesh Thapliyal, J.

1. Mrs. Monika Pant, learned counsel for the revisionists.

2. The instant civil revision has been preferred under Section 35 of Provincial Small Cause Courts Act against the judgment and decree dated 29.11.2025 passed by the Judge, Small Cause Court/2nd Additional District Judge, Udham Singh Nagar in SCC Suit No. 11 of 2020 'Shri Pawan Kumar Agarwal (Deceased) and Others vs. Smt. Urmila Khatri and Others', whereby, the suit preferred by the plaintiff/revisionist has been dismissed.

3. Issue notices to the respondents.

4. Steps be taken by 24.12.2025.

5. Put up this matter on 09.01.2026.

(Rakesh Thapliyal, J.) 22.12.2025 PR