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CRLA/204/2011
2025 Latest Caselaw 6517 UK

Citation : 2025 Latest Caselaw 6517 UK
Judgement Date : 22 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

CRLA/204/2011 on 22 December, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat
             or directions                               COURT'S OR JUDGE'S ORDERS
No.    e
            and Registrar's
              order with
              Signatures

                              CRLA No. 204 of 2011

                              Hon'ble Ashish Naithani, J.

Mr. Siddhartha Sah, learned counsel for the Appellant.

2. Mr. Vijay Khanduri, learned Brief Holder for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 22.12.2025 Shiksha

 
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