CRLA/272/2007
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Uttarakhand High Court

CRLA/272/2007 on 22 December, 2025

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                                  CRLA No. 272 of 2007
                                  Hon'ble Ashish Naithani, J.

Mr. Ramji Shrivastava, learned counsel for the Appellant.

2. Mr. Bhaskar Chandra Joshi, learned A.G.A. assisted by Mr. Vijay Khanduri, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 22.12.2025 Akash