WPSB/379/2014
2025 Latest Caselaw 6377 UK

Uttarakhand High Court

WPSB/379/2014 on 16 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
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      Date    or directions                COURT'S OR JUDGE'S ORDERS
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                               WPSB No.379 of 2014
                               Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Vinay Kumar, learned counsel for the petitioner.

2. Mr. P. S. Bisht, learned Addl. C.S.C. for the State.

3. Argument heard.

4. Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 16.12.2025 BS