C482/1721/2022
2025 Latest Caselaw 6321 UK

Citation : 2025 Latest Caselaw 6321 UK
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

C482/1721/2022 on 15 December, 2025

              Office Notes,
             reports, orders
             or proceedings                           COURT'S OR JUDGE'S ORDERS
SL.
      Date    or directions
No.
             and Registrar's
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                               C482 No.1721 of 2022
                               Hon'ble Ashish Naithani, J.

Mr. Sumit Bajaj, learned counsel for the Applicant.

2. Mr. B.S. Kathayat, learned counselfor the Respondent.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 15.12.2025 Arti

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