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CRLR/94/2025
2025 Latest Caselaw 6320 UK

Citation : 2025 Latest Caselaw 6320 UK
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

CRLR/94/2025 on 15 December, 2025

              Office Notes,
             reports, orders
             or proceedings                                 COURT'S OR JUDGE'S ORDERS
SL.
      Date    or directions
No.
             and Registrar's
               order with
               Signatures
                               CRLR No.94 of 2025
                               With
                               (Stay Appl. No.01 of 2025)
                               Hon'ble Ashish Naithani, J.

Mr. Nandan Arya, learned counsel for the Revisionist.

2. Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

3. As per office report dated 24.07.2025 as per service report of learned Senior Civil Judge cum C.J.M. Sirmaur, District Nahan, Himachan Pradesh, notice on respondent no.1 has been served secondarily through his son.

4. Learned counsel for the revisionist is permitted to take steps afresh on both the given address.

5. List on 23.02.2026.

6. Till the next date of listing effect and operation of the impugned judgment and order dated 24.12.2024 passed by the court of learned Additional Principal Judge 1st Family Court, Roorkee, District Haridwar in Misc. Case No.142 of 2023 shall remain stayed.

7. Stay application stands disposed of.

(Ashish Naithani, J.) 15.12.2025 Arti

 
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