C482/1075/2022
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Uttarakhand High Court

C482/1075/2022 on 15 December, 2025

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                              C-482 No. 1075 of 2022

                              Hon'ble Ashish Naithani, J.

Mr. Lalit Belwal and Mr. Ashish Belwal, learned counsels for the Applicant.

2. Mr. Rakesh Negi, learned Brief Holder for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 15.12.2025 Shiksha