CRLR/864/2025
2025 Latest Caselaw 6200 UK

Uttarakhand High Court

CRLR/864/2025 on 12 December, 2025

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                               C528 No.1389 of 2025
                               Hon'ble Ashish Naithani, J.

Mr. Karthik Jayashankar, learned counsel, Mr. Awnish Upadhyay, learned counsel and Mr. Prashant, learned counsel (through V.C.) appearing for the Applicants.

2. Mr. Bhaskar Chandra Joshi, learned AGA for the State.

3. Mr. Vipul Sharma with Mr. Maneesh Bisht, learned counsel for Respondent Nos.4 &

4. Heard learned counsel for the parties.

5. Judgment reserved.

(Ashish Naithani, J.) 12.12.2025 Arti