WPMS/1795/2024
2025 Latest Caselaw 6199 UK

Uttarakhand High Court

WPMS/1795/2024 on 12 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
67                             WPMS No. 1795 of 2024
                                Hon'ble Ravindra Maithani, J.

Mr. Parikshit Saini, Advocate for the petitioner.

Mr. P.S. Bisht, Additional C.S.C. for the State.

Mr. Siddharth Sah, Advocate for the caveator.

Arguments heard. Judgment reserved.

(Ravindra Maithani, J.) 12.12.2025 Jitendra