CRLR/415/2024
2025 Latest Caselaw 6196 UK

Uttarakhand High Court

CRLR/415/2024 on 12 December, 2025

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                              CRLR No. 415 of 2024

                              Hon'ble Ashish Naithani, J.

Mr. Harshit Sanwal, learned counsel for the Revisionist.

2. Mr. B.C. Joshi, learned A.G.A. for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 12.12.2025 Shiksha