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C482/2527/2023
2025 Latest Caselaw 6122 UK

Citation : 2025 Latest Caselaw 6122 UK
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

C482/2527/2023 on 4 December, 2025

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                           COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C-482 No. 2528 of 2023
                                  With
                                  C-482 No. 2527 of 2023
                                  Hon'ble Ashish Naithani, J.

Mr. Siddhartha Sah, learned counsel for the Applicant.

2. Mr. S. S. Chauhan, learned DAG assisted by Mr. Vikash Uniyal, learned Brief Holder for the State.

3. Mr. Mani Kumar, learned counsel for the Respondent no.2.

4. Arguments heard.

5. Judgment reserved.

6. Interim order dated 08.01.2024 to continue till the next date of listing.

(Ashish Naithani, J.) 04.12.2025 Akash

 
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