Citation : 2025 Latest Caselaw 6101 UK
Judgement Date : 4 December, 2025
Office Notes,
reports,
orders or
proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and
Registrar's
order with
Signatures
04.12.2025 WPSB No. 362 of 2022
With
WPSB No. 51 of 2023
WPSB No. 69 of 2023
WPSB No. 475 of 2023
WPSB No. 476 of 2023
WPSB No. 477 of 2023
WPSB No. 479 of 2023
WPSB No. 481 of 2023
WPSB No. 482 of 2023
WPSB No. 763 of 2024
WPPIL No. 168 of 2025
WPSB No. 445 of 2025
Hon'ble G. Narendar, C.J.
Hon'ble Subhash Upadhyay, J.
Ms. Jasmeet Kaur, learned counsel holding brief of Mr. S.S. Yadav, learned counsel for the petitioners in WPSB No.362 of 2022.
2. Mr. C.S. Rawat, learned Chief Standing Counsel with Mr. Gajendra Tripathi, learned Standing Counsel for the State.
3. Mr. Hari Mohan Bhatia and Mr. Shubhang Dobhal, learned counsels for the petitioners in WPSB No.763 of 2024.
4. Mr. Jagat Singh Mehra, learned counsel holding brief of Ms. Devika Tiwari, learned counsel for respondent no.38 in WPSB No.362 of 2022.
5. Mr. Kailash Chandra Tiwari, learned counsel the caveator in WPSB Nos. 362 of 2022, 51 of 2023, 69 of 2023.
6. Mr. Lalit Samant, learned counsel for the private respondent(s) in WPSB No.362 of 2022, 477 of 2023 and 481 of 2023.
7. Mr. Ravi Babulkar, learned counsel for respondent no.4 in WPPIL No.168 of 2025.
8. Mr. K.P. Upadhyay, learned Senior Counsel assisted by Mr. Hemant Pant and Ms. Himani Upadhyay, learned counsels for the applicants in Intervention Application (IA No.02 of 2025) in WPPIL No.168 of 2025.
9. Mr. B.D. Upadhyaya, learned Senior Counsel assisted by Mr. Tushar Upadhyaya, learned counsel for respondent no.4 in WPSB No.763 of 2024.
10. The issues that arise for adjudication of the instant set of writ petitions (WPSB No. 362 of 2022, WPSB No. 51 of 2023, WPSB No. 69 of 2023, WPSB No. 475 of 2023, WPSB No. 476 of 2023, WPSB No. 477 of 2023, WPSB No. 479 of 2023, WPSB No. 481 of 2023, WPSB No. 482 of 2023, WPSB No. 763 of 2024, WPPIL No. 168 of 2025 and WPSB No. 445 of 2025), and the issues raised in Writ Petition (S/S) No.1845 of 2012 pending before the learned Single Judge being one and the same, it is appropriate that the said writ petition also be listed with the set of instant writ petitions for consideration and disposal by a common judgment.
11. Hence, the writ petition stands withdrawn and be listed before the Division Bench.
12. List on 09.12.2025 at 02:15 PM along with Writ Petition (S/S) No.1845 of 2012.
(Subhash Upadhyay, J.) (G. Narendar, C.J.) 04.12.2025 04.12.2025 NISHANT
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