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WPSB/455/2025
2025 Latest Caselaw 6070 UK

Citation : 2025 Latest Caselaw 6070 UK
Judgement Date : 3 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSB/455/2025 on 3 December, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,                  COURT'S OR JUDGES'S ORDERS
             reports, orders or
SL.           proceedings or
      Date
No             directions and
             Registrar's order
              with Signatures

5S                                WPSB No. 455 of 2025
                                  WPSB No. 462 of 2025
                                  WPSB No. 471 of 2025
                                  Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Sandeep Tiwari, Advocate for the petitioners in WPSB No. 455 of 2025 Mr. Vinay Kumar, Advocate for the petitioners in WPSB No. 462 of 2025 and WPSB No. 471 of 2025 Arguments heard.

Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 03.12.2025 Jitendra

 
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