CRJA/32/2017
2025 Latest Caselaw 6063 UK

Uttarakhand High Court

CRJA/32/2017 on 3 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
       Date      reports,
                orders or                  COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/30                          CRLA No.342 of 2017
                              With
                              CRLA No.32 of 2017
                              With
                              CRLA No.343 of 2017
                              Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Ms. Manisha Bhandari and Mr. Shashwat Sidhant, Advocates for the appellants in CRLA Nos.342 of 2017 and 343 of 2017.

Mr. Pankaj Miglani (through video conferencing) and Mr. Pankaj Miglani, Advocates for the appellant in CRJA No.32 of 2017.

Arguments heard.

Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 03.12.2025 Sanjay