CRLR/900/2024
2025 Latest Caselaw 6040 UK

Uttarakhand High Court

CRLR/900/2024 on 2 December, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.                                       COURT'S OR JUDGE'S ORDERS
      Date    or directions
No.
             and Registrar's
               order with
               Signatures
                               CRLR No.759 of 2024
                               With
                               CRLR No.900 of 2024
                               Hon'ble Ashish Naithani, J.

Ms. Shweta Jain, learned counsel for the Revisionists.

2. Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 02.12.2025 Arti