WPMS/316/2021
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Uttarakhand High Court

WPMS/316/2021 on 2 December, 2025

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                               WPMS No.316 of 2021

                               Hon'ble Ashish Naithani, J.

Mr. Yogesh Tiwari, learned counsel for the petitioner.

2. Mr. Arvind Vashistha, learned senior counsel assisted by Mr. Hemant Mahra, learned counsel for the Respondent.

3. Arguments heard. Judgment reserved.

(Ashish Naithani, J.) 02.12.2025 Nitesh/