Neha vs State Of Uttarakhand And Others
2025 Latest Caselaw 5968 UK

Uttarakhand High Court

Neha vs State Of Uttarakhand And Others on 9 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

     HIGH COURT OF UTTARAKHAND AT NAINITAL
               Habeas Corpus Petition No. 35 of 2025

Neha                                                       ..........Petitioner

                                      Vs.

State of Uttarakhand and others                          ........ Respondents

Present :   Mr. Gaurav Singh, Advocate for the petitioner.
            Mr. J.S. Virk, Deputy Advocate General with Mr. Rakesh Kumar
            Joshi, Brief Holder for the State of Uttarakhand/respondent nos.1 to
            3.

                               JUDGMENT

Coram: Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Hon'ble Ravindra Maithani, J. (Oral) On behalf of the petitioner Neha, her husband

Shahban alias Chhotu had filed present petition so as to produce

Ms. Neha, the petitioner from the illegal custody and confinement of

the respondent no.4, her father.

2. Heard learned counsel for the parties and perused the

record.

3. Learned counsel for the petitioner would submit that,

in fact, the petitioner was confined by the respondent no.4, Imran

illegally; the petitioner Neha is legally wedded wife of Shahban alias

Chhotu, through which, the petition has been filed. Therefore, the

petitioner had sought her release from the custody of her father.

4. Today, learned counsel for the petitioner would submit

that after filing of the petition, police has intervened and now, the

petitioner Neha is with her husband and they are present in the

Court.

5. Both, Neha and Shahban alias Chhotu, as identified by

their counsel are present before the Court. They have submitted

that they both have living together and they are major.

6. In view of what is stated by the petitioner Neha and

Shahban alias Chhotu, nothing survives in this petition. It stands

disposed of accordingly.

(Alok Mahra, J.) (Ravindra Maithani, J.) 09.12.2025 09.12.2025 Sanjay

SANJAY

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH

2.5.4.20=e50e50b49596520698eff87e0a08bbd504686df 4d1afc60f54a287831dec46fe, postalCode=263001,

KANOJIA st=UTTARAKHAND, serialNumber=26EEB7122ED0DD23233A255DD8EC450 A84B515A087CAEFD1B3179A7DEAE40699, cn=SANJAY KANOJIA Date: 2025.12.10 15:27:22 +05'30'