WPMS/1153/2018
2025 Latest Caselaw 5914 UK

Uttarakhand High Court

WPMS/1153/2018 on 1 December, 2025

              Office Notes,
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SL.                                      COURT'S OR JUDGE'S ORDERS
      Date    or directions
No.
             and Registrar's
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                               WPMS No.1153 of 2018
                               Hon'ble Ashish Naithani, J.

Mr. Ramesh Wangnoo, petitioner in person appearing through V.C.

2. Mr. D.S. Patni, learned Senior Counsel assisted by Mr. Piyush Garg, learned counsel for the respondents.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 01.12.2025 Arti