AO/659/2006
2025 Latest Caselaw 5910 UK

Uttarakhand High Court

AO/659/2006 on 1 December, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat                                                                          COURT'S OR JUDGE'S ORDERS
             or directions
No.    e
            and Registrar's
              order with
              Signatures
                              AO No.1429 of 2000
                              With
                              AO No.1430 of 2000
                              AO No.659 of 2006

                              Hon'ble Ashish Naithani, J.

Ms. Mamta Bisht, learned DAG for the State of Uttarakhand/Appellant.

2. Mr. Ajar Rub, learned counsel for the Appellant Nos.2 and 3 through VC.

3. Mr. Sumit Goel, learned counsel for the Respondent through VC.

4. The present matter dates back to the year 1998, and is being pending since long.

5. Learned counsel for the parties submit that though the matter was heard finally, but due to the change of the roster, the judgment could not be delivered, so it needs to be heard afresh.

6. List these matters on 18.02.2026.

(Ashish Naithani, J.) 01.12.2025 Nitesh/