WPSB/351/2025
2025 Latest Caselaw 3754 UK

Uttarakhand High Court

WPSB/351/2025 on 27 August, 2025

                                                      2025:UHC:7591-DB
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

  THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR

                                AND

  THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

              Writ Petition (S/B) No. 351 of 2025
                          27th August, 2025



  Sanskriti Suyal                                   --------Petitioner

                                 Versus

  State of Uttarakhand and others                -------Respondents
  ----------------------------------------------------------------------
  Presence:-
  Mr. Devang Dobhal, learned counsel for the petitioner.
  Mr. J.C.Pande, learned Standing Counsel for the State.
  Mr. Pankaj Miglani, Advocate for the respondent no.3 through V.C.

  ----------------------------------------------------------------------
  JUDGMENT :

(per Mr. G. Narendar C. J.)

Leaned counsel for the petitioner prays leave

to withdraw the Writ Petition.

2. The submission is placed on record.

3. Writ Petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 27.08.2025 R/KK

2025:UHC:7591-DB