SA/101/2025
2025 Latest Caselaw 3428 UK

Uttarakhand High Court

SA/101/2025 on 25 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                   COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                SA No.101 of 2025
                                                Hon'ble Pankaj Purohit, J.

Mr. Pooran Singh Rawat and Mr. M.C. Upadhyay, learned counsel for the appellant.

2. This is a second appeal filed by the appellant against the judgment and decree dated 07.05.2025 along with judgment and decree dated 20.05.2025 passed by learned District Judge, Uttarkashi in First Appeal No.21 of 2024, Subhash Shah vs. Smt. Reena Shah, whereby the appellate court has set-aside the judgment and decree dated 29.08.2024 passed by learned Civil Judge (S.D.) Uttarkashi in Original Civil No.43 of 2023.

3. Issue notice to the respondent, returnable within six weeks.

4. Steps to be taken within three days.

5. List on 08.10.2025.

(Pankaj Purohit, J.) 25.08.2025 AK