WPSB/331/2025
2025 Latest Caselaw 2662 UK

Uttarakhand High Court

WPSB/331/2025 on 21 August, 2025

                   Office Notes,
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SL.
        Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                        and
                    Registrar's
                    order with
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      21.08.2025                   WPSB No. 331 of 2025
                                   Hon'ble G. Narendar, C.J.

Hon'ble Subhash Upadhyay, J.

Mr. Ravindra Singh Rawat, learned counsel for the petitioner.

2. Mr. Anil Kumar Joshi, learned counsel for respondents.

3. The writ petition is dismissed.

4. Detailed judgment to follow.

(Subhash Upadhyay, J.) (G. Narendar, C.J.) 21.08.2025 21.08.2025 NISHANT